Vikram Tempo Taxi Kamgar Union vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 5041 ALL

Citation : 2012 Latest Caselaw 5041 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Vikram Tempo Taxi Kamgar Union vs State Of U.P. Thru Secy. And Others on 11 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 51480 of 2012
 

 
Petitioner :- Vikram Tempo Taxi Kamgar Union
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- R.M. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List of supplementary fresh cases has been revised. No one appears to press the petition. List it in the next cause list.

Order Date :- 11.10.2012

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