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Jujhar Singh & Others vs State Of U.P. & Another
2012 Latest Caselaw 5017 ALL

Citation : 2012 Latest Caselaw 5017 ALL
Judgement Date : 10 October, 2012

Allahabad High Court
Jujhar Singh & Others vs State Of U.P. & Another on 10 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3726 of 2009
 

 
Petitioner :- Jujhar Singh & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ramesh Sinha
 
Respondent Counsel :- Govt. Advocate,Kuldeep Saxena
 

 
Hon'ble Yogesh Chandra Gupta,J.

Sri Malay Prasad, Advocate is present and files his Percha on behalf of the revisionists, which is taken on record.

As prayed by learned counsel for the private opposite party, the case is directed to be listed on 1.11.2012.

The name of Sri Ramesh Sinha who has been elevated to this Bench, shall be deleted in future cause list and the name of Sri Malay Prasad shall be shown as learned counsel for the revisionists, when the case is listed next. 

Order Date :- 10.10.2012

Hasnain

 

 

 
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