Baluwa vs State Of U.P.
2012 Latest Caselaw 4993 ALL

Citation : 2012 Latest Caselaw 4993 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Baluwa vs State Of U.P. on 9 October, 2012

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26302 of 2012
 

 
Petitioner :- Baluwa
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Smt. Usha Srivastava,Lal Chandra Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Put up on 16.10.2012 as fresh so as to enable the learned counsel for the applicant to file supplementary affidavit.

Order Date :- 9.10.2012

Prabhat

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