Ravindra Kumar @ Pappu vs State Of U.P. & Others
2012 Latest Caselaw 4986 ALL

Citation : 2012 Latest Caselaw 4986 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Ravindra Kumar @ Pappu vs State Of U.P. & Others on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3390 of 2007
 

 
Petitioner :- Ravindra Kumar @ Pappu
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Babu Lal,Krishna Shanker
 
Respondent Counsel :- Govt. Advocate,S.S. Sengar
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the revisionist. Learned counsel for the opposite parties 2 and 3 is present.

Since none is present for the revisionist, list on 3.12.2012.

However, the stay order granted in favour of the revisionist is not extended.

Order Date :- 9.10.2012

Hasnain

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