Ram Kripal vs State Of U.P. & Others
2012 Latest Caselaw 4973 ALL

Citation : 2012 Latest Caselaw 4973 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Ram Kripal vs State Of U.P. & Others on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1850 of 2009
 

 
Petitioner :- Ram Kripal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sanjay Kumar Mishra,S.K. Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Sri Pramod Kumar Sahanai, Advocate has put in appearance and files his Percha on behalf of revisionist, which is taken on record.

Against the Judgment and order of acquittal dated 30.1.2009 passed in Sessions Trial No.428 of 2005 State Vs. Baijnath, under Sections 148, 302, 149, 504, 506 IPC, a government appeal no.4538 of 2009 is informed to have been filed.

List this revision on 3.12.2012 before the appropriate Bench along with the aforesaid Government Appeal No.4538 of 2009.

Order Date :- 9.10.2012

Hasnain

Download the LatestLaws.com Mobile App