Santosh Kumar And Others vs State Of U.P. & Another
2012 Latest Caselaw 4972 ALL

Citation : 2012 Latest Caselaw 4972 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Santosh Kumar And Others vs State Of U.P. & Another on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 5703 of 2009
 

 
Petitioner :- Santosh Kumar And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- M. B. Mathur
 
Respondent Counsel :- Govt. Advocate,S.K. Dubey
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the revisionists. Learned counsel for private opposite party no.2 is present.

List on 3.12.2012.

Interim order passed earlier in favour of revisionists is not extended.

Order Date :- 9.10.2012

Hasnain

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