Shahnawaz Khan And Others vs State Of U.P. And Another
2012 Latest Caselaw 4968 ALL

Citation : 2012 Latest Caselaw 4968 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Shahnawaz Khan And Others vs State Of U.P. And Another on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 22667 of 2009
 

 
Petitioner :- Shahnawaz Khan And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ms. Sufia Saba,Abdul Majeed,Zahida Zamin
 
Respondent Counsel :- Govt. Advocate,Ahmad Sayeed,Dr.Abida Syed,Lalit Kumar,M.Islam,Zafar Moonis
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

Learned counsel for the applicants is present. None is present for the private opposite party.

List on 9.11.2012.

Considering the submission of learned counsel counsel for the applicants, it is directed that no coercive process shall be taken against the applicants till the date fixed.

Order Date :- 9.10.2012

Hasnain

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