Citation : 2012 Latest Caselaw 4964 ALL
Judgement Date : 9 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 24191 of 2011 Petitioner :- Ram Khelawan Patel And Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Smt. Usha Srivastava,Dinesh Kumar Dubey,Vinod Kumar Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Nobody is present to press the present writ petition even in the revised reading of the cause list.
Learned A.G.A. informs that a charge-sheet has already been filed in the matter. Therefore, the writ petition does not survive for any further consideration.
Writ petition is dismissed.
Interim order, if any, stands discharged.
Order Date :- 9.10.2012
VR
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