Rajneesh Mishra vs State Of U.P. & Another
2012 Latest Caselaw 4963 ALL

Citation : 2012 Latest Caselaw 4963 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Rajneesh Mishra vs State Of U.P. & Another on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2180 of 2010
 

 
Petitioner :- Rajneesh Mishra
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Amit Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate,Jai Prakash Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Rejoinder affidavits filed today on behalf of the revisionist in reply to the counter affidavit filed on behalf of opposite parties nos.1 and 2, are taken on record.

As prayed, list on 4.12.2012.

Interim order, if any, shall continue till the date fixed.

Order Date :- 9.10.2012

Hasnain

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