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Neeraj And Anr. vs State Of U.P. And Others
2012 Latest Caselaw 4952 ALL

Citation : 2012 Latest Caselaw 4952 ALL
Judgement Date : 9 October, 2012

Allahabad High Court
Neeraj And Anr. vs State Of U.P. And Others on 9 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4730 of 2011
 

 
Petitioner :- Neeraj And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Brij Raj Singh
 
Respondent Counsel :- Govt. Advocate,H.N.Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioner states that a charge-sheet has already been filed in the matter. Therefore, the writ petition does not survive for any further consideration.

Writ petition is dismissed.

Interim order, if any, stands discharged.

Order Date :- 9.10.2012

VR

 

 

 
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