Dharmu @ Dharmjeet vs State Of U.P.
2012 Latest Caselaw 4859 ALL

Citation : 2012 Latest Caselaw 4859 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Dharmu @ Dharmjeet vs State Of U.P. on 8 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 89 of 2009
 

 
Petitioner :- Dharmu @ Dharmjeet
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arvind Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Sri J.N. Singh, Advocate has put in appearance for the revisionist and files his Percha which is taken on record. He stats that in pursuance of the order dated 8.10.2012 passed by this Court, revisionist has appeared and surrendered before the Chief Judicial Magistrate, Kannauj and has been granted bail.

As prayed list on 5.12.2012.

Office to summon the records of the Courts below by the date fixed.

Order Date :- 8.10.2012

Hasnain

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