Umakant Tiwari vs State Of U.P.
2012 Latest Caselaw 4789 ALL

Citation : 2012 Latest Caselaw 4789 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Umakant Tiwari vs State Of U.P. on 4 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6014 of 2012
 

 
Petitioner :- Umakant Tiwari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.K.Singh Somvanshi,Amrendra Singh Somvanshi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Km. Nand Prabha Shukla, learned Addl. Government Advocate, contends that there is a criminal history of the accused. The details thereof are required to be given.

List after two weeks.

Order Date :- 4.10.2012

A.Nigam

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