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Principal B.R.K. Inter College ... vs D.I.O.S. And Others
2012 Latest Caselaw 4780 ALL

Citation : 2012 Latest Caselaw 4780 ALL
Judgement Date : 4 October, 2012

Allahabad High Court
Principal B.R.K. Inter College ... vs D.I.O.S. And Others on 4 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 24777 of 1994
 

 
Petitioner :- Principal B.R.K. Inter College Waleedpur And Others
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that despite the letter being sent to the District Inspector of Schools, no instruction has been received. He prays for further time to file counter affidavit.

List on 18.10.2012. Meanwhile, learned Standing Counsel may file counter affidavit. In case if the counter affidavit will not be filed within the aforesaid period, the District Inspector of Schools is directed to appear in person.

Order Date :- 4.10.2012

OP

 

 

 
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