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Paras Nath Tripathi & Others vs State Of U.P.& Others
2012 Latest Caselaw 4778 ALL

Citation : 2012 Latest Caselaw 4778 ALL
Judgement Date : 4 October, 2012

Allahabad High Court
Paras Nath Tripathi & Others vs State Of U.P.& Others on 4 October, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 18190 of 1994
 

 
Petitioner :- Paras Nath Tripathi & Others
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- A.S.Diwekar
 
Respondent Counsel :- S.C.,S.C.Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Issue notice to the petitioner to engage another counsel.

List in the week commencing 26.11.2012.

Order Date :- 4.10.2012

Chandra

 

 

 
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