Achhey Lal vs The State Of U.P.
2012 Latest Caselaw 4760 ALL

Citation : 2012 Latest Caselaw 4760 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Achhey Lal vs The State Of U.P. on 3 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5987 of 2012
 

 
Petitioner :- Achhey Lal
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Ratnesh Trivedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time.

On request, list in next week as fresh.

In the meantime, let counter affidavit be filed.

Order Date :- 3.10.2012

A.Nigam

Download the LatestLaws.com Mobile App