Devendra Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 4757 ALL

Citation : 2012 Latest Caselaw 4757 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Devendra Singh And Others vs State Of U.P. And Others on 3 October, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3190 of 2011
 

 
Petitioner :- Devendra Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioners states that the charge-sheet has already been filed in the matter.

In view of the aforesaid, writ petition is dismissed. Interim order, if any, stands discharged.

Order Date :- 3.10.2012

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