Manoj vs State Of U.P.
2012 Latest Caselaw 4754 ALL

Citation : 2012 Latest Caselaw 4754 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Manoj vs State Of U.P. on 3 October, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18796 of 2009
 

 
Petitioner :- Manoj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.D. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of applicant to press this bail application.

The case is pending since 2009.

Learned A.G.A. is present.

It appears that due to efflux of time, the bail application has become infructuous.

Accordingly, the bail application is dismissed.

Order Date :- 3.10.2012

RS.

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