Citation : 2012 Latest Caselaw 4738 ALL
Judgement Date : 3 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6004 of 2012 Petitioner :- Smt.Sushila Tiwari Respondent :- State Of U.P. Petitioner Counsel :- Armendra Pratap Singh,Amerendra Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant is not aware of the exact stage of trial.
List in next week as fresh.
Order Date :- 3.10.2012
A.Nigam
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