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Vikas Sharma And Anr. vs State Of U.P. And Others
2012 Latest Caselaw 4733 ALL

Citation : 2012 Latest Caselaw 4733 ALL
Judgement Date : 3 October, 2012

Allahabad High Court
Vikas Sharma And Anr. vs State Of U.P. And Others on 3 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3145 of 2011
 

 
Petitioner :- Vikas Sharma And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Tarun Agrawal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Learned A.G.A. informs that charge-sheet has already been filed in the matter.

In view of the aforesaid, writ petition is dismissed. Interim order, if any, stands discharged.

Order Date :- 3.10.2012

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