Anand Kumar Patel vs State Of U.P.And Others
2012 Latest Caselaw 4729 ALL

Citation : 2012 Latest Caselaw 4729 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Anand Kumar Patel vs State Of U.P.And Others on 3 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46561 of 2012
 

 
Petitioner :- Anand Kumar Patel
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- K.M.Tripathi
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Sri Ajit Kumar, Advocate, holding brief of Sri Anuj Kumar, Advocate, states that despite the fax message, he could not receive any instruction from the Gram Pradhan of the concerned Gram Panchayat.

It is informed that Smt. Shanti Devi is the Gram Pradhan.

Put up on 10.10.2012 as fresh. On that day, either the Gram Pradhan may file counter affidavit or she may appear in person.

Order Date :- 3.10.2012

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