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Kaliya vs State Of U.P.
2012 Latest Caselaw 4708 ALL

Citation : 2012 Latest Caselaw 4708 ALL
Judgement Date : 3 October, 2012

Allahabad High Court
Kaliya vs State Of U.P. on 3 October, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5986 of 2012
 

 
Petitioner :- Kaliya
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashutosh Bajpai
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the applicant, let this case be listed alongwith case Bail No.5982 of 2012.

Order Date :- 3.10.2012

A.Nigam

 

 

 
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