Rajmangal vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4699 ALL

Citation : 2012 Latest Caselaw 4699 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Rajmangal vs State Of U.P. Thru Secy. And Others on 3 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - C No. - 29935 of 2012
 

 
Petitioner :- Rajmangal
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- O.P. Singh
 
Respondent Counsel :- C.S.C.,Vipin Sinha
 

 
Hon'ble Pankaj Naqvi,J.

Re: Time Extension Application No. 241205 of 2012.

Cause shown is not sufficient. Application is misconceived and is dismissed.

Order Date :- 3.10.2012

Chandra

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