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Ram Prakash vs State Of U.P.
2012 Latest Caselaw 4672 ALL

Citation : 2012 Latest Caselaw 4672 ALL
Judgement Date : 1 October, 2012

Allahabad High Court
Ram Prakash vs State Of U.P. on 1 October, 2012
Bench: Dharnidhar Jha, Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1814 of 2007
 

 
Petitioner :- Ram Prakash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vikas Sahai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dharnidhar Jha,J.

Hon'ble Pankaj Naqvi,J.

Bail prayer of appellant Ram Prakash is dismissed.

For orders see our order of the date passed in connected Criminal Appeal No.2128 of 2007.

Order Date :- 1.10.2012

Hasnain

 

 

 
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