Parashu Ram Verma vs State Of U.P. And Others
2012 Latest Caselaw 4671 ALL

Citation : 2012 Latest Caselaw 4671 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Parashu Ram Verma vs State Of U.P. And Others on 1 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48753 of 2012
 

 
Petitioner :- Parashu Ram Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Kahre,Ashok Khare
 
Respondent Counsel :- C.S.C.,K. Shahi
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Wednesday.

Order Date :- 1.10.2012

SRY

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