Vishwambhar Kushwaha vs State Of U.P.
2012 Latest Caselaw 4669 ALL

Citation : 2012 Latest Caselaw 4669 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Vishwambhar Kushwaha vs State Of U.P. on 1 October, 2012

Bench: Dharnidhar Jha, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3816 of 2012
 

 
Petitioner :- Vishwambhar Kushwaha
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Poonam Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dharnidhar Jha,J.

Hon'ble Pankaj Naqvi,J.

This appeal shall be heard.

Call for the records of Session Trial No.109 of 1996 from the Court of Additional Sessions Judge, Court no.6, District Deoria which must be made available to this Court in a maximum period of four weeks from today where after this appeal shall be listed before the appropriate Bench for consideration of bail prayer of the present appellant.

Order Date :- 1.10.2012

Hasnain

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