Citation : 2012 Latest Caselaw 4667 ALL
Judgement Date : 1 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 10330 of 1994 Petitioner :- Ram Pal Singh Respondent :- D.I.O.S. And Others Petitioner Counsel :- A.K.Goyal Respondent Counsel :- S.C. Hon'ble Rajes Kumar,J.
Apart from already connected writ petitions, list along with Writ Petition Nos. 2754 of 1986, 3597 of 1986 and Nil of 1992, Swarj Pal Duhunu vs. District Inspector of Schools, decided on 16.11.1990.
Sri H.N. Pandey, Advocate states that he has instruction from Sahendra Singh Panwar and he will file Vakalatnama on his behalf. He submitted that notices have already been issued to engage another counsel as earlier counsel has been elevated and 15.10.2012 is the date fixed.
List all the writ petitions on 15.10.2012.
Order Date :- 1.10.2012
OP
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