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Hari Om Sharma @ Lalit vs State Of U.P. & Others
2012 Latest Caselaw 4666 ALL

Citation : 2012 Latest Caselaw 4666 ALL
Judgement Date : 1 October, 2012

Allahabad High Court
Hari Om Sharma @ Lalit vs State Of U.P. & Others on 1 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14424 of 2012
 

 
Petitioner :- Hari Om Sharma @ Lalit
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioner states that the writ petition may be dismissed as not pressed.

In view of the aforesaid statement, writ petition is dismissed as not pressed.

Order Date :- 1.10.2012

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