Amrit Lal vs D.I.O.S
2012 Latest Caselaw 4665 ALL

Citation : 2012 Latest Caselaw 4665 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Amrit Lal vs D.I.O.S on 1 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 29448 of 1994
 

 
Petitioner :- Amrit Lal
 
Respondent :- D.I.O.S
 
Petitioner Counsel :- H.Husain,A.Bhushan,B.P.Yadav
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

As a last opportunity, four weeks and no more is allowed to file counter affidavit.

List on 30.10.2012. On that day, if counter affidavit will not be filed, the District Inspector of Schools shall appear in person.

Order Date :- 1.10.2012

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