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Kalindi Pandey vs State Of U.P. And Others
2012 Latest Caselaw 4664 ALL

Citation : 2012 Latest Caselaw 4664 ALL
Judgement Date : 1 October, 2012

Allahabad High Court
Kalindi Pandey vs State Of U.P. And Others on 1 October, 2012
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 52438 of 2010
 

 
Petitioner :- Kalindi Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kamlesh Shukla,G.K. Singh
 
Respondent Counsel :- C. S. C.,J.P. Singh
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list. Interim order shall continue till the next date of listing.

Order Date :- 1.10.2012

SK

 

 

 
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