Ramesh Yadav & Others vs State Of U.P.
2012 Latest Caselaw 4663 ALL

Citation : 2012 Latest Caselaw 4663 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Ramesh Yadav & Others vs State Of U.P. on 1 October, 2012

Bench: Dharnidhar Jha, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2108 of 2009
 

 
Petitioner :- Ramesh Yadav & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shri Ram Rawat,Anand Priya Singh,Apul Mishra,Dileep Kumar,G.R.Rawat,S.K. Yadav,S.N.Pandey,V.K. Sharma,V.K.Tripathi,Vikash Chandra Tiwary
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dharnidhar Jha,J.

Hon'ble Pankaj Naqvi,J.

We have heard Sri Dileep Kumar, learned counsel appearing for the appellants, on his 2nd prayer for bail.

The first prayer for bail had been rejected by a speaking order passed on 10.05.2011. On the same reasons as was assigned by the Court, the second prayer for bail is also rejected.

Order Date :- 1.10.2012

Chandra

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