Asharfi Lal S/O Late Sri Mahaveer vs State Of U.P.Through Agriculture ...
2012 Latest Caselaw 4659 ALL

Citation : 2012 Latest Caselaw 4659 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Asharfi Lal S/O Late Sri Mahaveer vs State Of U.P.Through Agriculture ... on 1 October, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 2682 of 2009
 

 
Petitioner :- Asharfi Lal S/O Late Sri Mahaveer
 
Respondent :- State Of U.P.Through Agriculture Production Commissioner
 
Petitioner Counsel :- B.K.Singh,Rajesh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Heard Mr.B.K.Singh, learned counsel for the petitioner as well as Mrs.Bulbul Godiya, learned Additional Advocate General for the State.

Judgment reserved.

Order Date :- 1.10.2012

Banswar

Download the LatestLaws.com Mobile App