Ajab Singh vs State Of U.P.And Others
2012 Latest Caselaw 4657 ALL

Citation : 2012 Latest Caselaw 4657 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Ajab Singh vs State Of U.P.And Others on 1 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 50931 of 2012
 

 
Petitioner :- Ajab Singh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- S.C.Kushwaha,Pankaj Kushwaha
 
Respondent Counsel :- C.S.C.,Raj Kumar Mishra
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow.

Order Date :- 1.10.2012

SRY

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