C/M Jain Inter College And Another vs State Of U.P. And Others
2012 Latest Caselaw 4656 ALL

Citation : 2012 Latest Caselaw 4656 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

C/M Jain Inter College And Another vs State Of U.P. And Others on 1 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48783 of 2012
 

 
Petitioner :- C/M Jain Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Gopal Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on 12.10.2012 in the Computer List.

On the next date, the District Inspector of Schools shall file his personal affidavit as to whether his brother had been a candidate in the selection which was undertaken.

Order Date :- 1.10.2012

SRY

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