Dr. Sandeep Singhal vs State Of U.P. & Others
2012 Latest Caselaw 4655 ALL

Citation : 2012 Latest Caselaw 4655 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Dr. Sandeep Singhal vs State Of U.P. & Others on 1 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 45894 of 2012
 

 
Petitioner :- Dr. Sandeep Singhal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Jahangir Haider
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated 24.09.2012 the claim of petitioner be considered for promotion against the post of lecturer in Commerce and that of Govind Singh Rawat in Economics.

Order Date :- 1.10.2012

SRY

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