In Re: vs Anil Kumar Jindal And Others
2012 Latest Caselaw 4652 ALL

Citation : 2012 Latest Caselaw 4652 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

In Re: vs Anil Kumar Jindal And Others on 1 October, 2012

Bench: Dharnidhar Jha, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 3 of 2012
 

 
Petitioner :- In Re:
 
Respondent :- Anil Kumar Jindal And Others
 
Petitioner Counsel :- A.G.A.,A.B.N.Tripathi
 
Respondent Counsel :- J.K.Sisodiya,V.M.Zaidi
 

 
Hon'ble Dharnidhar Jha,J.

Hon'ble Pankaj Naqvi,J.

The prayer is for adjournment on the ground that the respondents-contemners have preferred the petition before the Apex Court and which is stated to be taken up on 12.10.2012.

The prayer is granted.

The proceeding shall be listed before appropriate Bench on 15.10.2012.

Order Date :- 1.10.2012

Hasnain

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