Ram Kishan @ Ram Krishna vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4651 ALL

Citation : 2012 Latest Caselaw 4651 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Ram Kishan @ Ram Krishna vs State Of U.P. Thru Secy. And Others on 1 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37969 of 2012
 

 
Petitioner :- Ram Kishan @ Ram Krishna
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Pawan Kumar Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted three weeks' further time to file the counter affidavit.

List this petition in the week commencing 29th October, 2012.

Order Date :- 1.10.2012

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