Ram Lakhan Singh vs State Of U.P.And Others
2012 Latest Caselaw 4649 ALL

Citation : 2012 Latest Caselaw 4649 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Ram Lakhan Singh vs State Of U.P.And Others on 1 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 49692 of 2012
 

 
Petitioner :- Ram Lakhan Singh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Rajeev Kumar Srivastava
 
Respondent Counsel :- C.S.C.,A.K.Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up on Friday.

Order Date :- 1.10.2012

SRY

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