Noor Mohd.Urf Noora vs State Of U.P. & Others
2012 Latest Caselaw 5796 ALL

Citation : 2012 Latest Caselaw 5796 ALL
Judgement Date : 29 November, 2012

Allahabad High Court

Noor Mohd.Urf Noora vs State Of U.P. & Others on 29 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 4894 of 1999
 

 
Petitioner :- Noor Mohd.Urf Noora
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.M.Tripathi,Dharmendra Singhal
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The cases of Sri Dharmendra Singhal, learned counsel for the applicant are reported to be adjourned up-to 21.12.2012.

List again.

Order Date :- 29.11.2012

Monika

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