Brijesh Kumar Mishra vs State Of U.P. & Another
2012 Latest Caselaw 5795 ALL

Citation : 2012 Latest Caselaw 5795 ALL
Judgement Date : 29 November, 2012

Allahabad High Court

Brijesh Kumar Mishra vs State Of U.P. & Another on 29 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 3641 of 1998
 

 
Petitioner :- Brijesh Kumar Mishra
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- P.C. Srivastava,R.B. Singhal
 
Respondent Counsel :- A.G.A.,V.M. Zaidi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, list this case in the next cause list peremptorily.

Order Date :- 29.11.2012

Monika

Download the LatestLaws.com Mobile App