Arun Pratap Shukla vs State Of U.P. & Another
2012 Latest Caselaw 5794 ALL

Citation : 2012 Latest Caselaw 5794 ALL
Judgement Date : 29 November, 2012

Allahabad High Court

Arun Pratap Shukla vs State Of U.P. & Another on 29 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 6384 of 1999
 

 
Petitioner :- Arun Pratap Shukla
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Samit Gopal,G.S.Chaturvedi,Yogesh Agarwal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, list in the next cause list.

Order Date :- 29.11.2012

Monika

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