Lal Bahadur vs State Of U.P. & Others
2012 Latest Caselaw 5792 ALL

Citation : 2012 Latest Caselaw 5792 ALL
Judgement Date : 29 November, 2012

Allahabad High Court

Lal Bahadur vs State Of U.P. & Others on 29 November, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 53346 of 2012
 

 
Petitioner :- Lal Bahadur
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinod Kumar Jaiswal
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list to enable the petitioner to place on record the document to substantiate that he has deposited Rs.25,000/- pursuant to the interim order dated 11th October, 2012.

Order Date :- 29.11.2012

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