Citation : 2012 Latest Caselaw 5789 ALL
Judgement Date : 29 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12120 of 2012 Petitioner :- Brijesh Kumar Pandey Respondent :- State Of U.P. Petitioner Counsel :- Amarendra Pratap Singh,Subhendra Singh Respondent Counsel :- Govt. Advocate,K D Tiwari Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
As prayed by learned counsel for the applicant, list in the next cause list.
Order Date :- 29.11.2012
Monika
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