Avneesh vs State Of U.P.
2012 Latest Caselaw 5772 ALL

Citation : 2012 Latest Caselaw 5772 ALL
Judgement Date : 27 November, 2012

Allahabad High Court

Avneesh vs State Of U.P. on 27 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3760 of 2011
 

 
Petitioner :- Avneesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pramod Kumar Agnirotri
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

An illness slip has been sent on behalf of learned counsel for the applicant.

List after three weeks.

It is made clear that the case would be decided on the next date of listing whether or not counsel for the applicant is present.

Order Date :- 27.11.2012

A.Nigam

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