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M/S Rahat Industries And Another vs Union Of India And Others
2012 Latest Caselaw 5771 ALL

Citation : 2012 Latest Caselaw 5771 ALL
Judgement Date : 27 November, 2012

Allahabad High Court
M/S Rahat Industries And Another vs Union Of India And Others on 27 November, 2012
Bench: Rajes Kumar, Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 536 of 2012
 

 
Petitioner :- M/S Rahat Industries And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- S. Shekhar,V.K. Singh
 
Respondent Counsel :- A.S.G.I.,Ashok Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Pankaj Mithal,J.

Counter affidavit filed by Sri Ashok Singh, Advocate on behalf of the respondents be placed on record.

Sri V.K. Singh, Senior Advocate, appearing on behalf of the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List on 12.12.2012 at 3-00 P.M.

Order Date :- 27.11.2012

OP

 

 

 
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