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Shailendra Kumar Mishra & Another vs State Of U.P.& Others
2012 Latest Caselaw 5769 ALL

Citation : 2012 Latest Caselaw 5769 ALL
Judgement Date : 27 November, 2012

Allahabad High Court
Shailendra Kumar Mishra & Another vs State Of U.P.& Others on 27 November, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 32342 of 2012
 

 
Petitioner :- Shailendra Kumar Mishra & Another
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- C.S.C.,K.S.Kushwaha,R.K.Ojha,Rajeshwar Singh,S K Pathak
 

 
Hon'ble V.K. Shukla,J.

List after one month.

Interim order already passed is extended till the next date of listing

Order Date :- 27.11.2012

SRY

 

 

 
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