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Asha Tripathi (Minor Bail ... vs The State Of U.P And Anr.
2012 Latest Caselaw 5766 ALL

Citation : 2012 Latest Caselaw 5766 ALL
Judgement Date : 27 November, 2012

Allahabad High Court
Asha Tripathi (Minor Bail ... vs The State Of U.P And Anr. on 27 November, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4200 of 2012
 

 
Petitioner :- Asha Tripathi (Minor Bail Cancellation)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Arvind Kumar Misra,Tripuresh Tripathi
 
Respondent Counsel :- Govt. Advocate,Vishnu Dev Shukla
 

 
Hon'ble Ajai Lamba,J.

Power of attorney of Sri Vishnu Dev Shukla, Advocate has been filed on behalf of respondent no.2.

Sri Shukla, Advocate prays for time to file counter affidavit.

List after three weeks.

Order Date :- 27.11.2012

A.Nigam

 

 

 
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