Rameshwar Prasad Shukla vs Tehsildar (Middle) And Others
2012 Latest Caselaw 5764 ALL

Citation : 2012 Latest Caselaw 5764 ALL
Judgement Date : 27 November, 2012

Allahabad High Court

Rameshwar Prasad Shukla vs Tehsildar (Middle) And Others on 27 November, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 61566 of 2012
 

 
Petitioner :- Rameshwar Prasad Shukla
 
Respondent :- Tehsildar (Middle) And Others
 
Petitioner Counsel :- Manoj Kumar Pandey,Shashi Kant Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

No case for issuing any mandamus has been made out.

The writ petition is rejected.

(Prakash Krishna,J)

Order Date :- 27.11.2012

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