Dev Prakash Sharma vs Union Of India Thru' Secy. & Others
2012 Latest Caselaw 5759 ALL

Citation : 2012 Latest Caselaw 5759 ALL
Judgement Date : 27 November, 2012

Allahabad High Court

Dev Prakash Sharma vs Union Of India Thru' Secy. & Others on 27 November, 2012

Bench: Tarun Agarwala




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 31797 of 2011
 

 
Petitioner :- Dev Prakash Sharma
 
Respondent :- Union Of India Thru' Secy. & Others
 
Petitioner Counsel :- Anant Vijai
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Tarun Agarwala,J.

The petitioner's application for appointment on compassionate ground

Order Date :- 27.11.2012

AKJ

(Tarun Agarwala,J.)

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