Mukesh vs State Of U.P.
2012 Latest Caselaw 5746 ALL

Citation : 2012 Latest Caselaw 5746 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Mukesh vs State Of U.P. on 26 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19772 of 2012
 

 
Petitioner :- Mukesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S. Rajpoot
 
Respondent Counsel :- Govt. Advocate,Gaurav Kakkar
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, list in the week commencing 10th, December, 2012.

Order Date :- 26.11.2012

Monika

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