Sita Ram Tewari And Others vs Ram Khelawan & Ors
2012 Latest Caselaw 5745 ALL

Citation : 2012 Latest Caselaw 5745 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Sita Ram Tewari And Others vs Ram Khelawan & Ors on 26 November, 2012

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. SINGLE No. - 2709 of 1994
 

 
Petitioner :- Sita Ram Tewari And Others
 
Respondent :- Ram Khelawan & Ors
 
Petitioner Counsel :- Ashok Bajpai
 
Respondent Counsel :- C S C
 
Hon'ble Vikram Nath,J.

This case is of the year 1994. Case has been taken up in the revised call. No one appears on behalf of the petitioner. It appears that the petitioner is not interested in pursuing the matter.

Accordingly petition is dismissed for want of prosecution.

Order Date :- 26.11.2012

RPS

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